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High Court of Sikkim
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Date Number Subject View
Circular No. 13/Confdl/HCS Instructions for operation of the High Court of Sikkim and all the Subordinate Courts of the State of Sikkim View
Circular No. 12/Confdl./HCS High Court of Sikkim and all Subordinate Courts of the State will continue to function in terms of Circular No. 08/Confdl/HCS dated 15.05.2021 till 21.06.2021 View
Circular No. 11/Confdl/HCS Circular on COVID-19 Novel Coronavirus View
Circular No. 10/Confdl/HCS Circular on COVID-19 Novel Coronavirus View
Circular No. 08/Confdl/HCS The High Court of Sikkim and all the Subordinate Courts of the State will hear only urgent matters from 17.05.2021 to 22.05.2021 through VIdeo Conferencing View
Office Order No 10/Confdl/HCS Circular on COVID-19 Novel Coronavirus View
Circular No.05/Confdl/HCS The High Court of Sikkim and all the Subordinate Courts of the State will hear only urgent matters from 10.05.2021 to 15.05.2021. View
otification No. 06/Confdl/HCS Circular on COVID-19 Novel Coronavirus View
Notification No. 05/Confdl/HCS Hon’ble the Chief Justice has been pleased to direct that the High Court of Sikkim and all the Subordinate Courts of the State shall remain closed from 28th April 2021 to 1st May 2021 to break the chain of transmission of COVID-19 cases. View
Circular No. 04/Confdl/HCS High Court of Sikkim and all the Subordinate Courts of the State shall function with 50% staff attendance w.ef. 26th April 2021. View
Circular No. 03/Confdl/HCS Continue hearing of cases on the High Court of Sikkim and all the Subordinate Courts of the State in virtual mode (through video-conferencing) w.e.f 26.04.2021 View
Circular No. 16/ConfdL/HCS Circular on COVID-19 Novel Coronavirus View
Circular No. 08/Confdl/HCS The High Court will remain closed w.e.f 9th to 11th September 2020. View
Circular No. 07/Confdl/HCS Circular on COVID-19 Novel Coronavirus view
Circular No. 06/Confdl/HCS Circular on COVID-19 Novel Coronavirus view
Circular No. 05/Confdl/HCS Novel Coronavirus View
Circular No. 04/Confdl/HCS Circular on COVID-19 Novel Coronavirus View
Circular No 03/Confdl/HCS Circular on COVID-19 for Officers/Staff of the High Court and Subordinate Courts/Judicial Officers View
Circular No. 02/Confdl/HCS Guidelines to the District Courts view
Circular No 01/Confdl/HCS Circular on COVID-19 Novel Coronavirus View
Circular No. 41/Confdl/HCS Circular on COVID-19 Novel Coronavirus View
Circular No. 40/Confdl/HCS Circular on COVID-19 Novel Coronavirus View
Circular No.39/Confdl/HCS Circular on COVID-19 Novel Coronavirus View
Circular No. 38/Confdl/HCS Circular on COVID-19 Novel Coronavirus View
Circular No. 36/Confdl/HCS Circular on COVID-19 Novel Coronavirus View
Circular No 35/Confdl/HCS Circular on COVID-19 Novel Coronavirus View
Circular No 34/Conf/HCS In view of the prevalent situation due to spread of COVID-19 View
No. 77/HCS otification on COVID-19 Novel Coronavirus View
No. 78/HCS Guidelines on COVID-19 Novel Coronavirus View